Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Nagaland - Subsection Section 45(4) in Nagaland Forest Act, 1968 (4)No such timber shall be subject to process of any Civil Court until it has been delivered, or a suit brought under this section has been decided.
