Madhya Pradesh High Court
Vijay Kumar Gupta vs Pankjlata Gupta on 21 November, 2017
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W P Nos. 4780/2016 and 6482/2016
INDORE, Dated : 21/11/2017
Mr. Kuldeep Pathak, learned counsel for the
petitioner.
Ms. Archana Kher, learned counsel for the
respondent State.
As prayed, list on 23/11/2017.
(S. C. SHARMA) JUDGE KR Kamal Rathor 2017.11.22 15:59:26
-08'00'