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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(b) in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

(b)The check-measurement of every municipal work whose cost does not exceed Rs.25,000 may be done by Municipal Engineer, IInd Grade where there is a second Grade Municipal Engineer. In the case of any work the cost of which exceeds Rs.25,000 the Executive Engineer (Public Health) who is having jurisdiction over that area shall check-measure, each such work, as may items as may be possible of the final bill.