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[Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act]

State of Gujarat - Subsection

Section 265(1)(b) in The Gujarat Panchayats Act, 1993

(b)in delegating to any such committee power to frame terms binding on each such body as to the construction and future maintenance of any joint work and any power which might be exercised by either or any of such bodies; and