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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The National Highways Authority of India Act, 1988

(1)There shall be constituted a Fund to be called the National Highways Authority of India Fund and there shall be credited thereto
(a)any grant or aid received by the Authority;
(b)any loan taken by the Authority or any borrowings made by it;
(c)any other sums received by the Authority;