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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(d) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(d)for any misappropriation of, or improper dealing with, the properties of the religious institution and endowment of which he is a trustee or a pujari;