Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Telangana - Section Section 14 in Greater Hyderabad Municipal Corporation Act, 1955 14. [ [Sections 13 & 14 omitted by Act No.34 of 2001.] ***]
