(1)Mandatory immunisation with MMR vaccine in children, Rubella vaccine in adolescent in girls and Hepatitis B vaccine in infancy should be introduced [in a phased manner] [Inserted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] as part of the on going [free Immunisation programme] [In place of words 'immunisation programme' substituted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] of the State.
