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Union of India - Section

Section 305 in Rules of Procedure and Conduct of Business in Lok Sabha

305. Printing and publication of reports.

- The Secretary-General shall cause every report of a Select Committee to be printed, and a copy of the report shall be made available for the use of every member of the House. The report, and the Bill, as reported by the Select Committee, shall be published in the Gazette.Committee on Papers laid on the Table