Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(1) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(1)The State Government may, be order, establish a State Council of Senior Citizens to advise the State Government on effective implementation of the Act and the Rules and the perform such other functions in relation to senior citizens as the State Government may specify.