Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17E] [Entire Act] Union of India - Subsection Section 17E(c) in The Drugs And Cosmetics Act, 1940 (c)if its container is composed, in whole or in part, of any poisonous or deleterious substance which may render the contents injurious to health; or
