Section 295(2)(fa) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 295(2)] [Section 295] [Entire Act]

Union of India - Subsection

Section 295(2)(fa) in The Income Tax Act, 1961

(fa)[ the form and manner in which the information relating to payment of any sum may be furnished under sub-section (6) of section 195;] [ Inserted by Act 18 of 2008, Section 58 (w.e.f. 1.4.2008).]

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Union of India - Subsection

Section 295(2)(fa) in The Income Tax Act, 1961