Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2) in The West Bengal Co-Operative Societies Act, 1983

(2)The special general meeting [under clause (a) or clause (b) of subsection (1)] [Words, figure, letters and brackets substituted by West Bengal Act 27 of 1989.] shall be called within two months from the date of the requisition or the direction, as the case may be.