Bombay High Court
Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 15 December, 2022
Author: B. P. Colabawalla
Bench: B. P. Colabawalla
p1.comsl.941.19..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL SUIT (L) NO. 941 OF 2019
M/s Bengal Mills Stores Supply Company ..Plaintiff
ANJALI
TUSHAR
Digitally signed by
ANJALI TUSHAR
ASWALE
Vs.
Oriental Nicco Projects Pvt Ltd ..Defendant
Date: 2022.12.16
ASWALE 12:22:29 +0530
Ms.Gargi Warunjikar i/b Nitesh Bhutekar, for the Plaintiff.
CORAM:- B. P. COLABAWALLA,J.
DATE :- DECEMBER 15, 2022.
P. C.:
Not on Board. Mentioned.
2 The time to remove the office objections is extended by a period of two weeks from today.
3 This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
( B. P. COLABAWALLA, J. )
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