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[Cites 0, Cited by 2] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in Andhra Pradesh Land Grabbing (Prohibition) Act, 1982

(3)It applies to all lands situated within the limits of urban agglomeration as defined in Clause (n) of section 2 of the Urban Land (Ceiling and Regulation) Act, 1976 (Central Act 33 of 1976) and a Municipality.