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Delhi High Court - Orders

Rambir vs Ministry Of Human Resource ... on 13 December, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~37
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 9521/2019 & CM APPL. 39146/2019
                              RAMBIR                                    ..... Petitioner
                                                Through: Mr. Parvez Alam, Mr. Vikas
                                                Pal & Mr. Suyash Srivastava, Advocates

                                                versus

                              MINISTRY OF HUMAN RESOURCE
                              DEVELOPMENT, DEPARTMENT OF
                              HIGHER EDUCATION AND ORS.             ..... Respondents
                                            Through: Mr. T. P. Singh, Central
                                            Government Standing Counsel for R-1.
                                            Mr. Apoorv Kurup, Ms. Aparna Arun & Ms.
                                            Damini Garg, Advocates for R-2.
                                            Mr. Sanjeev Sabharwal, SPC for UOI.
                                            Ms. Monika Arora & Mr. Subhrodeep Saha,
                                            Advocates for JNU.

                              CORAM:
                              HON'BLE MS. JUSTICE JYOTI SINGH
                                                ORDER

% 13.12.2022 List on 19.12.2022.

JYOTI SINGH, J DECEMBER 13, 2022 ha Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:15.12.2022 20:32:13