Delhi High Court - Orders
Rambir vs Ministry Of Human Resource ... on 13 December, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9521/2019 & CM APPL. 39146/2019
RAMBIR ..... Petitioner
Through: Mr. Parvez Alam, Mr. Vikas
Pal & Mr. Suyash Srivastava, Advocates
versus
MINISTRY OF HUMAN RESOURCE
DEVELOPMENT, DEPARTMENT OF
HIGHER EDUCATION AND ORS. ..... Respondents
Through: Mr. T. P. Singh, Central
Government Standing Counsel for R-1.
Mr. Apoorv Kurup, Ms. Aparna Arun & Ms.
Damini Garg, Advocates for R-2.
Mr. Sanjeev Sabharwal, SPC for UOI.
Ms. Monika Arora & Mr. Subhrodeep Saha,
Advocates for JNU.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 13.12.2022 List on 19.12.2022.
JYOTI SINGH, J DECEMBER 13, 2022 ha Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:15.12.2022 20:32:13