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Bombay High Court

Shree Sai Baba Sansthan Trust Shirdi ... vs The State Of Maharashtra And Others on 11 July, 2025

Author: Manish Pitale

Bench: Manish Pitale

                                                                   paucity of time.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD

                      Matters adjourned due to paucity of time

                                  ***
 Mr. A. B. Girase, Government Pleader, for Respondent/State
 Mr. S. D. Ghayal, Addl. Government Pleader, for Respondent/State.
 Mr. S. K. Tambe, AGP for Respondent/State.
 Mr. S. P. Sonpawale, AGP for Respondent/State.
 Mr. V. M. Kagne, AGP for Respondent/State.
 Mr. R. K. Ingole, AGP for Respondent/State.
 Ms. Saie S. Joshi, AGP for Respondent/State.
 Ms. Neha B. Kamble, AGP for Respondent/State.
 Mr. S. V. Hange, AGP for Respondent/State.
 Mr. K. N. Lokhande, AGP for Respondent/State.
 Ms. M. L. Sangit, AGP for Respondent/State.
 Ms. R. R. Tandale, AGP for Respondent/State.
 Ms. U. S. Bhosale, AGP for Respondent/State.
                                  ***
                                CORAM : MANISH PITALE AND
                                          Y. G. KHOBRAGADE, JJ.

DATE : 11th JULY 2025.

P. C. :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
   Sr.                        Matters                            Date
   No.
  941       WRIT PETITION NO. 4941 OF 2017
  942       WRIT PETITION NO. 8360 OF 2025
  943       CIVIL APPLICATION NO. 2458 OF 2025 IN
WRIT PETITION NO. 4946 OF 2019 WITH CIVIL APPLICATION NO. 2457 OF 2025 IN 04.08.2025 WRIT PETITION NO. 4946 OF 2019 WITH in urgent admission WRIT PETITION NO. 4946 OF 2019 category 944 CIVIL APPLICATION NO. 3023 OF 2025 IN WRIT PETITION NO.13555 OF 2019 WITH CIVIL APPLICATION NO. 9300 OF Shrikant Malani Page 1 of 8 paucity of time.doc 2021 IN WRIT PETITION NO.13555 OF 2019 WITH WRIT PETITION NO. 13555 OF 2019 945 CIVIL APPLICATION NO. 4703 OF 2025 IN WRIT PETITION NO. 762 OF 2021 946 CIVIL APPLICATION NO. 4834 OF 2025 04.08.2025 IN WRIT PETITION NO.13000 OF 2023 in urgent admission WITH WRIT PETITION NO. 13000 OF category 2023 WITH WRIT PETITION NO. 15277 OF 2023 WITH WRIT PETITION NO. 15312 OF 2023 947 CIVIL APPLICATION NO. 5112 OF 2025 IN REVIEW APPLICATION (ST) NO.12991 OF 2025 948 CIVIL APPLICATION NO. 6994 OF 2025 IN WRIT PETITION NO.7302 OF 2025 WITH WRIT PETITION NO. 7302 OF 2025 WITH CIVIL APPLICATION NO. 6993 OF 2025 IN WRIT PETITION NO. 7302 OF 2025 949 CIVIL APPLICATION NO. 6995 OF 2025 IN CIVIL APPLICATION NO.12123 OF 2024 WITH CIVIL APPLICATION NO.

12124 OF 2024 IN WRIT PETITION NO.5187 OF 2019 950 CIVIL APPLICATION NO. 6996 OF 2025 IN WRIT PETITION (ST)NO.34440 OF 05.08.2025 2024 in urgent admission 951 CIVIL APPLICATION NO. 6997 OF 2025 IN category WRIT PETITION NO.1916 OF 2025 952 CIVIL APPLICATION NO. 7017 OF 2025 IN WRIT PETITION NO.14761 OF 2019 WITH WRIT PETITION NO. 14761 OF 2019 953 CIVIL APPLICATION NO. 7027 OF 2025 IN WRIT PETITION NO.11074 OF 2021 954 CIVIL APPLICATION NO. 7035 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 565 OF 2024 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 1054 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 Shrikant Malani Page 2 of 8 paucity of time.doc OF 2021 WITH CIVIL APPLICATION NO. 3337 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 3336 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 3335 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 3334 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 3477 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 4001 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 4000 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL 05.08.2025 APPLICATION NO. 3996 OF 2025 IN in urgent admission PUBLIC INTEREST LITIGATION NO.98 category OF 2021 WITH CIVIL APPLICATION NO. 3998 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 3994 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 3997 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 3642 OF 2024 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6282 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 4620 OF 2024 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6285 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6281 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6284 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6276 OF 2025 IN Shrikant Malani Page 3 of 8 paucity of time.doc PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 5479 OF 2024 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6279 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6278 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6283 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6280 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6277 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 6365 OF 2025 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 11066 OF 2023 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 11368 OF 2023 IN PUBLIC INTEREST 05.08.2025 LITIGATION NO.98 OF 2021 WITH CIVIL in urgent admission APPLICATION NO. 10724 OF 2024 IN category PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 11073 OF 2024 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 11423 OF 2024 IN CIVIL APPLICATION NO. 10724 OF 2024 WITH CIVIL APPLICATION NO. 11421 OF 2024 IN CIVIL APPLICATION NO.10724 OF 2024 WITH CIVIL APPLICATION NO. 11420 OF 2024 IN CIVIL APPLICATION NO.10724 OF 2024 WITH CIVIL APPLICATION NO.11422 OF 2024 IN CIVIL APPLICATION NO.10724 OF 2024 WITH CIVIL APPLICATION NO. 12239 OF 2023 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO. 12242 OF 2023 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 WITH CIVIL APPLICATION NO.

Shrikant Malani Page 4 of 8

paucity of time.doc 12742 OF 2024 IN CIVIL APPLICATION NO.10724 OF 2024 WITH CIVIL APPLICATION NO. 14651 OF 2023 IN 05.08.2025 CIVIL APPLICATION NO.11066 OF 2023 in urgent admission WITH CIVIL APPLICATION NO. 14642 OF category 2023 IN PUBLIC INTEREST LITIGATION NO.98 OF 2021 955 REVIEW APPLICATION (CIVIL) NO. 180 OF 2016 IN WRIT PETITION NO.590 OF 2009 956 CIVIL APPLICATION NO. 14751 OF 2023 05.08.2025 IN REVIEW APPLICATION (ST) NO.3007 in due order category OF 2023 957 WRIT PETITION NO. 1764 OF 2011 WITH CIVIL APPLICATION NO. 14056 OF 2013 IN WRIT PETITION NO.1764 OF 2011 WITH CIVIL APPLICATION NO. 5108 OF 2012 IN WRIT PETITION NO.1764 OF 2011 958 WRIT PETITION NO. 10120 OF 2015 25.08.2025 959 WRIT PETITION NO. 337 OF 2017 WITH in urgent admission WRIT PETITION NO. 4031 OF 2016 category 960 WRIT PETITION NO. 6067 OF 2017 961 WRIT PETITION NO. 8159 OF 2017 962 WRIT PETITION NO. 10607 OF 2017 963 WRIT PETITION NO. 14716 OF 2017 964 WRIT PETITION NO. 5104 OF 2019 965 WRIT PETITION NO. 7575 OF 2019 966 WRIT PETITION NO. 9967 OF 2019 967 WRIT PETITION NO. 11315 OF 2019 968 WRIT PETITION NO. 12878 OF 2019 969 WRIT PETITION NO. 14602 OF 2019 970 WRIT PETITION NO. 2062 OF 2021 971 WRIT PETITION NO. 4435 OF 2021 26.08.2025 972 WRIT PETITION NO. 12120 OF 2021 in urgent admission 973 WRIT PETITION NO. 12163 OF 2021 category 974 WRIT PETITION NO. 12466 OF 2021 975 WRIT PETITION NO. 12495 OF 2021 976 WRIT PETITION NO. 13708 OF 2021 977 WRIT PETITION NO. 14242 OF 2021 29.08.2025 978 WRIT PETITION NO. 14521 OF 2021 in urgent admission 979 WRIT PETITION NO. 923 OF 2023 category Shrikant Malani Page 5 of 8 paucity of time.doc 980 WRIT PETITION NO. 967 OF 2023 981 WRIT PETITION NO. 1283 OF 2023 29.08.2025 982 WRIT PETITION NO. 1373 OF 2023 in urgent admission 983 WRIT PETITION NO. 2106 OF 2023 category 984 WRIT PETITION NO. 2385 OF 2023 985 WRIT PETITION NO. 3061 OF 2023 986 WRIT PETITION NO. 4767 OF 2023 987 WRIT PETITION NO. 6312 OF 2023 988 WRIT PETITION NO. 7355 OF 2023 991 WRIT PETITION NO. 3111 OF 2025 WITH WRIT PETITION NO. 3112 OF 2025 WITH WRIT PETITION NO. 3110 OF 2025 02.09.2025 992 WRIT PETITION NO. 4517 OF 2025 in urgent admission 993 WRIT PETITION NO. 6531 OF 2025 category 995 PUBLIC INTEREST LITIGATION NO. 35 OF 2022 996 PUBLIC INTEREST LITIGATION NO. 28 OF 2023 997 WRIT PETITION NO. 381 OF 2017 WITH CIVIL APPLICATION NO. 4733 OF 2018 IN WRIT PETITION NO. 381 OF 2017 WITH WRIT PETITION NO. 6521 OF 2017 WITH CIVIL APPLICATION NO. 4858 OF 2023 IN WRIT PETITION NO. 6521 OF 2017 998 WRIT PETITION NO. 514 OF 2019 03.09.2025 999 WRIT PETITION NO. 3649 OF 2019 WITH in due admission WRIT PETITION NO. 3650 OF 2019 WITH category WRIT PETITION NO. 3622 OF 2019 WITH WRIT PETITION NO. 3621 OF 2019 WITH WRIT PETITION NO. 3651 OF 2019 1001 WRIT PETITION NO. 11550 OF 2019 1002 WRIT PETITION NO. 1591 OF 2021 1003 WRIT PETITION NO. 2556 OF 2021 1004 WRIT PETITION NO. 4210 OF 2021 1005 WRIT PETITION NO. 5503 OF 2021 1006 WRIT PETITION NO. 7647 OF 2021 1007 WRIT PETITION NO. 7750 OF 2021 1008 WRIT PETITION NO. 8046 OF 2021 04.09.2025 1009 WRIT PETITION NO. 9918 OF 2021 in due admission 1010 WRIT PETITION NO. 12589 OF 2021 category WITH CIVIL APPLICATION NO. 9087 OF 2024 IN WRIT PETITION NO. 12589 OF Shrikant Malani Page 6 of 8 paucity of time.doc 2021 1011 WRIT PETITION NO. 13694 OF 2021 1012 WRIT PETITION NO. 13763 OF 2021 1013 WRIT PETITION NO. 4708 OF 2023 04.09.2025 1014 WRIT PETITION NO. 8208 OF 2023 in due admission 1015 WRIT PETITION NO. 8389 OF 2023 WITH category CIVIL APPLICATION NO. 1590 OF 2025 IN WRIT PETITION NO. 8389 OF 2023 1016 WRIT PETITION NO. 9773 OF 2023 1017 WRIT PETITION NO. 9872 OF 2023 1018 WRIT PETITION NO. 12554 OF 2023 1019 WRIT PETITION NO. 13725 OF 2023 1020 WRIT PETITION NO. 98 OF 2025 1021 WRIT PETITION NO. 1279 OF 2025 08.09.2025 1022 WRIT PETITION NO. 1599 OF 2025 in due admission 1023 WRIT PETITION NO. 1601 OF 2025 category 1024 WRIT PETITION NO. 1603 OF 2025 1025 WRIT PETITION NO. 1605 OF 2025 1026 WRIT PETITION NO. 1610 OF 2025 1027 WRIT PETITION NO. 1613 OF 2025 1028 WRIT PETITION NO. 1614 OF 2025 1029 WRIT PETITION NO. 1638 OF 2025 1030 WRIT PETITION NO. 1730 OF 2025 1031 WRIT PETITION NO. 1874 OF 2025 1032 WRIT PETITION NO. 1907 OF 2025 09.09.2025 1033 WRIT PETITION NO. 1909 OF 2025 in due admission 1034 WRIT PETITION NO. 2120 OF 2025 category 1035 WRIT PETITION NO. 2264 OF 2025 1036 WRIT PETITION NO. 2292 OF 2025 1037 WRIT PETITION NO. 2384 OF 2025 1038 WRIT PETITION NO. 3031 OF 2025 1039 WRIT PETITION NO. 3384 OF 2025 1040 WRIT PETITION NO. 3791 OF 2025 1041 WRIT PETITION NO. 3793 OF 2025 1042 WRIT PETITION NO. 3805 OF 2025 1043 WRIT PETITION NO. 4653 OF 2025 1044 WRIT PETITION NO. 5734 OF 2025 10.09.2025 1045 WRIT PETITION NO. 6010 OF 2025 in due admission 1046 WRIT PETITION NO. 6539 OF 2025 WITH category PUBLIC INTEREST LITIGATION NO. 10 OF 2025 WITH WRIT PETITION NO. 3526 OF 2025 WITH CIVIL APPLICATION NO. 5601 OF 2025 IN PUBLIC INTEREST Shrikant Malani Page 7 of 8 paucity of time.doc LITIGATION NO. 10 OF 2025 WITH WRIT PETITION NO. 6544 OF 2025 WITH WRIT PETITION NO. 6545 OF 2025 WITH WRIT PETITION NO. 6543 OF 2025 WITH WRIT PETITION NO. 6533 OF 2025 WITH WRIT PETITION NO. 6541 OF 2025 WITH WRIT PETITION NO. 6507 OF 2025 WITH WRIT PETITION NO. 6582 OF 2025 WITH WRIT PETITION NO. 6733 OF 2025 WITH WRIT 10.09.2025 PETITION NO. 6944 OF 2025 WITH WRIT in due admission PETITION NO. 6938 OF 2025 category 1047 WRIT PETITION NO. 7074 OF 2025 1048 PUBLIC INTEREST LITIGATION NO. 16 OF 2024 WITH CIVIL APPLICATION NO. 12495 OF 2024 IN PUBLIC INTEREST LITIGATION NO. 16 OF 2024 1049 INCOME TAX APPEAL NO. 48 OF 2024 1050 SUO MOTO (PIL) NO. 1 OF 2023 WITH CIVIL APPLICATION NO. 12933 OF 2023 IN SUO MOTO (PIL) NO. 1 OF 2023

2. In several of these matters, there are office objections. As such, all office objections shall be removed before the next date.

3. The affidavit in reply / rejoinder, if any, shall also be filed on or before the next date.

4. Subject to the compliance of the above, ad-interim orders, if any passed earlier, would continue, until the next date.

(Y. G. KHOBRAGADE, J.) (MANISH PITALE, J.) Signed by: Shrikant Malani Shrikant Malani Page 8 of 8 Designation: PA to Hon'ble Judge Date: 14/07/2025 10:43:50