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[Section 17]
[Entire Act]
State of Chattisgarh - Subsection
Section 17(2) in Chhattisgarh District Mineral Foundation Trust Rules, 2015
| No. | Details of the Members | Designation |
| (1) | (2) | (3) |
| 1. | The Chief Minister | Ex-officioChairperson |
| 2. | Minister for Finance | Ex-officioMember |
| 3. | Minister for Agriculture | Ex-officioMember |
| 4. | Minister for Forest | Ex-officioMember |
| 5. | Minister for Panchayati Raj and RuralDevelopment | Ex-officioMember |
| 6. | Minister for Public Health And Engineering | Ex-officioMember |
| 7. | Minister for Tribal Development | Ex-officioMember |
| 8. | Minister for School Education | Ex-officioMember |
| 9. | Minister for Health and Family WelfareDepartment | Ex-officioMember |
| 10. | Chief Secretary | Ex-officioMember |
| 11. | Secretary, Mineral Resources | Ex-officioMember Secretary |