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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(2)The State Level Monitoring Committee shall comprise of the following members :-
No. Details of the Members Designation
(1) (2) (3)
1. The Chief Minister Ex-officioChairperson
2. Minister for Finance Ex-officioMember
3. Minister for Agriculture Ex-officioMember
4. Minister for Forest Ex-officioMember
5. Minister for Panchayati Raj and RuralDevelopment Ex-officioMember
6. Minister for Public Health And Engineering Ex-officioMember
7. Minister for Tribal Development Ex-officioMember
8. Minister for School Education Ex-officioMember
9. Minister for Health and Family WelfareDepartment Ex-officioMember
10. Chief Secretary Ex-officioMember
11. Secretary, Mineral Resources Ex-officioMember Secretary