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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(8) in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

(8)Farm Management. - Different types of farming; lay-out of different types of farms; successful management of farms and maintaining farm accounts.