Jharkhand High Court
The Commissioner Of Income Tax vs Prem Narayan Garg on 23 September, 2011
Author: P.P.Bhatt
Bench: Chief Justice, P.P. Bhatt
IN THE HIGH COURT OF JHARKHAND AT RANCHI
T.A. No. 34 of 2009
The Commissioner of Income Tax (Central),
Central Revenue Building, Beer Chand Patel Marg, Patna ... Appellant
Vrs.
Prem Narayan Garg, 19 Circuit House, Area, Jamshedpur ... Respondent
------
CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE P.P. BHATT
------
For the Appellant: Mr. Deepak Roshan For the Respondent : Mr. Sumeet Kr. Gadodia
------
Order No. 06 Dated: 23rd September, 2011. I.A. No. 2931 of 2009 Heard learned counsel for the parties on Interlocutory Application No. 2931 of 2009 submitted for condonation of delay of 57 days.
In view of the reasons given in the application for condonation of delay, the delay in filing the appeal is condoned.
I.A. No. 2931 of 2009 is allowed.
Put up after Durga Puja holidays.
(Prakash Tatia, C.J.) (P.P.Bhatt, J.) D.S./Sudhir.