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Supreme Court of India

Prasad Enviro Labs Private Limited vs Union Of India on 15 November, 2021

Author: C.T. Ravikumar

Bench: C.T.Ravikumar

                                      IN THE SUPREME COURT OF INDIA

                                       CIVIL ORIGINAL JURISDICTION

                                         I.A. No. 132844 OF 2021
                                                   IN

                                       Civil Appeal No.1146 OF 2021

     PRASAD ENVIRO LABS PRIVATE LIMITED & ORS.                        Appellant(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                            Respondent(s)



                                               O R D E R

Interlocutory Application No. 132844 of 2021 is filed seeking permission to withdraw this Civil Appeal.

In the said circumstances, in terms of the application, the above I. A. No. 132844 of 2021 is allowed and the Civil Appeal stands dismissed as withdrawn.

.................................J. [C.T.RAVIKUMAR] NEW DELHI;

NOVEMBER 15, 2021 Signature Not Verified Digitally signed by Indu Marwah Date: 2021.11.18 13:16:03 IST Reason: