Supreme Court of India
Prasad Enviro Labs Private Limited vs Union Of India on 15 November, 2021
Author: C.T. Ravikumar
Bench: C.T.Ravikumar
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
I.A. No. 132844 OF 2021
IN
Civil Appeal No.1146 OF 2021
PRASAD ENVIRO LABS PRIVATE LIMITED & ORS. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
O R D E R
Interlocutory Application No. 132844 of 2021 is filed seeking permission to withdraw this Civil Appeal.
In the said circumstances, in terms of the application, the above I. A. No. 132844 of 2021 is allowed and the Civil Appeal stands dismissed as withdrawn.
.................................J. [C.T.RAVIKUMAR] NEW DELHI;
NOVEMBER 15, 2021 Signature Not Verified Digitally signed by Indu Marwah Date: 2021.11.18 13:16:03 IST Reason: