Karnataka High Court
Mphasis Limited vs M/S Strategic Outsourcing Services on 2 September, 2022
Author: Krishna S.Dixit
Bench: Krishna S.Dixit
1
IN THE HIGH COURT OF KARNATAKA, BENGALURU
DATED THIS THE 2ND DAY OF SEPTEMBER, 2022
BEFORE
THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT
WRIT PETITION NO.303 OF 2021(GM-RES)
BETWEEN:
MPHASIS LIMITED,
BAGMANE WORLD CENTER,
MARATHALLI RING ROAD,
DODDANAKUNDI VILLAGE,
BANGALORE - 560 048.
REPRESENTED BY ITS AUTHORIZED SIGNATORY,
MS.SILVI JOSEPH.
...PETITIONER
(BY SRI. DHANANJAY JOSHI, ADVOCATE)
AND:
M/S STRATEGIC OUTSOURCING SERVICES
PRIVATE LIMITED.,
HAVING ITS OFFICE AT NO.70/25,
80 FEET CIRCULAR ROAD,.
KORAMANGALA 4TH BLOCK,
BANGALORE - 560 034.
REPRESENTED BY ITS CHIEF OPERATING OFFICER,
MR. PRADEEP PATIL.
... RESPONDENT
(BY SRI. V SANJAY KRISHNA, ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
IMPUGNED ORDER DATED 28.09.2020 VIDE ANNEXURE-A
PASSED BY THE HONBLE LXXXII ADDL.CITY CIVIL AND
SESSIONS JUDGE (CCH-83) BANGALORE IN COM.A.P.NO.37
OF 2020.
2
THIS PETITION COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP THIS DAY, THE COURT MADE THE
FOLLOWING:-
ORDER
Learned counsel for the petitioners submits that the petition may be disposed off as not pressed.
Placing the said submission on record, petition is disposed off as having been disposed off as not pressed.
Sd/-
JUDGE Bsv