Supreme Court - Daily Orders
Sanjay Upadhya vs Anand Dubey on 22 July, 2020
Bench: Arun Mishra, B.R. Gavai, Krishna Murari
ITEM NO.10 Virtual Court 3 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3180/2020
(Arising out of impugned final judgment and order dated 29-01-2020
in MCRC No. 44473/2018 passed by the High Court Of M.P. Principal
Seat At Jabalpur)
SANJAY UPADHYA Petitioner(s)
VERSUS
ANAND DUBEY Respondent(s)
(FOR ADMISSION and I.R. and IA No.63463/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.63464/2020-EXEMPTION FROM
FILING O.T. and IA No.63465/2020-EXEMPTION FROM FILING AFFIDAVIT)
Date : 22-07-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Surendra Kumar Gangele, Adv.
Ms. Ritu Gangele, Adv.
Ms. Swagoti Batchas, Adv.
Mr. SPM Tripathi, Adv.
Mr. Satish Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be stay of the operation of the impugned judgment.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2020.07.22(GULSHAN KUMAR ARORA) 15:08:54 IST Reason: (R.S. NARAYANAN) AR-CUM-PS COURT MASTER