Supreme Court - Daily Orders
K.N. Balagopal vs N.K. Premachandran on 27 May, 2020
Author: Chief Justice
Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy
ITEM NO.8 VIRTUAL COURT -1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1814/2020
K.N. BALAGOPAL Appellant(s)
VERSUS
N.K. PREMACHANDRAN Respondent(s)
(FOR ADMISSION )
Date : 27-05-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Mr. P.V. Dinesh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The appeal is dismissed.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] ASSTT.REGISTRAR-CUM-PS ASSTT. REGISTRAR [ Signed order is placed on the file ] Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.06.08 17:17:07 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 1814 OF 2020 K.N. BALAGOPAL APPELLANT(S) VERSUS N.K. PREMACHANDRAN RESPONDENT(S) Having heard learned counsel for the appellant and gone through the records of the case, we are of the considered opinion that the appeal, being devoid of any merit, is liable to be dismissed and, is dismissed accordingly.
..............CJI.
[ S.A. BOBDE ] .................J. [ A.S. BOPANNA ] .................J. [ HRISHIKESH ROY ] NEW DELHI, MAY 27, 2020.