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[Cites 0, Cited by 0] [Section 8(17)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(17)(e) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(e)One member to be co-opted by the members at Clauses (a) and (d) from amongst the sponsors of the College.