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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Gujarat - Subsection

Section 80(1) in Gujarat Minor Mineral Concession Rules, 2017

(1)Every lessee, agent or manager of a mine shall permit researchers or students of mining, geological and mineral processing institutions approved by the Government to conduct research or acquire practical training of the mines and plants operated by them and provide all necessary facilities required for the training of such students.