Section 3(2)(ii) in The Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Rules, 2004

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(ii)the smoking area shall be located in such manner that the public is not required to pass through it in order to reach the non-smoking area; and

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