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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The Tokyo Convention Act, 1975

(5)In this section-
(a)the expression "deposition" includes an affidavit, affirmation or statement made upon oath; and
(b)the expression "oath" includes an affirmation or declaration in the case of persons allowed by law to affirm or declare instead of swearing;
and nothing contained in this section shall prejudice the admission as evidence of any deposition which is admissible in evidence apart from this section.