Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181(3)] [Section 181] [Entire Act] State of Maharashtra - Subsection Section 181(3)(ii) in Maharashtra Housing and Area Development Act, 1976 (ii)such of the powers and functions conferred or imposed on the Board by or under this Act to such other authority or any officer of the Authority or of the Board,