Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 461] [Entire Act]

State of Bihar - Subsection

Section 461(1) in Bihar Financial Rules, 1950

(1)Details of claims preferred should be furnished. (They may include pay, leave salary and pension contributions, contingencies, etc.)