Punjab-Haryana High Court
Cable Operators Welfare Association ... vs State Of Haryana And Others on 12 February, 2020
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
Civil Writ Petition No. 2073 of 2020
Date of Decision: February 12 , 2020.
Cable Operators Welfare Association, Gurugram ...... PETITIONER (s)
Versus
State of Haryana and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
Present: Mr. Sukesh K.Jindal, Advocate
for the petitioner.
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1. Whether reporters of local papers may be allowed to see
the judgment?
2. To be referred to the reporters or not?
3. Whether the judgment should be reported in the digest?
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LISA GILL, J.
The petitioner, it is submitted, seeks to withdraw this petition with liberty to avail the remedy/remedies as may be available to it.
Dismissed as withdrawn with liberty as aforesaid.
( LISA GILL ) February 12 , 2020. JUDGE 'om' Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 23-02-2020 18:05:35 :::