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State of Odisha - Section

Section 5A in The Orissa Foodgrains Dealers' Licensing Order, 1964

5A. [ Maximum limit of storage. [Inserted vide Orissa Gazette Extraordinary No. 106/27.1.1977.]

- No licensee of any category whether he is a wholesaler or a retailer shall have in his possession or store for sale at any one time foodgrains in excess of the quantities specified against each category mentioned below except and in accordance with a permit granted by the Director of Food Supplies or by the Collector of the district.Wholesaler : 400 quintals of any one or of all the foodgrains taken together ;Retailer: 40 quintals of any one or of all the foodgrains taken together.]