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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Telangana - Subsection

Section 48(4) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(4)It shall be competent for the University in furtherance of its objectives to accept the grants from the Government or any other State Government or the Central Government or Statutory Bodies or endowments or donations under such conditions as may be agreed upon between the University and the grantor or donor.