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[Cites 0, Cited by 1] [Section 21(6)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(6)(a) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(a)For so long as the service-holder renders the service, the institution shall pay to the service-holder the tasdik allowance paid by the Government under section 20.