Kerala High Court
Girikrishnan K vs State Of Kerala, Represented By The ... on 21 January, 2025
Author: D. K. Singh
Bench: D. K. Singh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
Tuesday, the 21st day of January 2025 / 1st Magha, 1946
WP(C) NO. 21050 OF 2024(E)
PETITIONERS:
1. GIRIKRISHNAN K AGED 32 YEARS S/O.P.GANGADHARAN NAIR, KOODALA HOUSE,
MUNNAD P.O, CHENGALA (VIA), KASARAGOD DISTRICT, PIN - 671541
2. VINU O.K AGED 37 YEARS S/O.K.P.KRISHNAN, K.P. HOUSE, KUNHIMANGALAM,
THEKKUMBAD, KOVVAPURAM P.O, KANNUR DISTRICT , PIN - 670309
3. SYARI GANESH AGED 40 YEARS AGED 40 YEARS, YELAMBATH HOUSE,
KANNAMPULLIPURAM, CHENTHRAPPINNY, THRISSUR DISTRICT , PIN - 680687
4. SUNITHAKUMARI V AGED 44 YEARS W/O.A.PRAFULLA RAJ, 'PRASEEDHA',
KANCHIKATTA ROAD, KUMBLA P.O, KASARAGOD DISTRICT, PIN - 671321
5. VILASINI P AGED 45 YEARS W/O.PRAKASHKUMAR P.K, 'PAVITHRAM', ITI
ROAD, VIDYANAGAR, KASARAGOD DISTRICT , PIN - 671123
6. SUDHEESH M AGED 35 YEARS S/O.E.SASIDHARAN NAIR, POLTHUCHI HOUSE,
PANOOR, KOTOOR P.O, MULIYAR, KASARAGOD DISTRICT , PIN - 671542
7. BALAKRISHNA C.B AGED 44 YEARS S/O.CHUKRA, BADOORPADAV HOUSE, BADOOR
P.O, KASARAGOD DISTRICT, PIN - 671321
8. BHASKARAN M.K AGED 41 YEARS S/O.M.KUNHAMBU NAIR, VADAKEVEEDU,
MUNDAKAI, MULLIYAR P.O, KASARAGOD DISTRICT, PIN - 671542
9. KISHOR KUMAR M AGED 43 YEARS S/O.RAGHAVAN A., MMAPADAVU HOUSE,
MMAPADAVU P.O, MANJESHWAR (VIA), KASARAGOD DISTRICT, PIN - 671323
10. ABDUL SHANAVAS M AGED 30 YEARS S/O.YOUSUF, MARPANADKA HOUSE,
KUMBADAJE P.O, KASARAGOD DISTRICT , PIN - 671551
11. SREEJA K AGED 31 YEARS W/O.RADHAKRISHNA B.N, BALAKDA HOUSE, NEKRAJE
P.O, KASARAGOD DISTRICT, PIN - 671543
12. VINOD RAJ N AGED 40 YEARS S/O.KUNHIKANNAN P (LATE), IRIYANNI HOUSE,
IRIYANNI P.O, MULIYAR (VIA), KASARAGOD DISTRICT , PIN - 671542
13. SANDHYA A AGED 46 YEARS W/O.ANANDAN C., CHECHATTIL HOUSE, VALAPPAD
P.O, THRISSUR DISTRICT-PIN- , PIN - 680567
14. SANDHYA C.C. AGED 39 YEARS W/O.SUMESH A.S, AYNIPPULLY HOUSE,
PANANGAD P.O, THRISSUR DISTRICT , PIN - 680665
15. JIPSI R AGED 33 YEARS D/O.RAVEENDRAN C.A., MADATHIL HOUSE, PURAMERI
P.O, VADAKARA, KOZHIKODE DISTRICT , PIN - 673507
16. SONIYA S.L AGED 46 YEARS W/O.SAJIKUMAR S., SREE PANKAJ NIVAS,
UCHAKKADA, PAYATTUVILA P.O, THIRUVANANTHAPURAM DISTRICT , PIN -
695501
17. ARUN KRISHNAN AGED 31 YEARS S/O.KRISHNAN P.K, AMBADI HOUSE,
KANIYAMVETTA P.O, WAYANAD DISTRICT , PIN - 673124
18. ASWATHI S AGED 34 YEARS W/O.MANIKUTTAN S.S., HIMADRI, PULIYOORKONAM,
PAYATTUVILA P.O, THIRUVANANTHAPURAM DISTRICT , PIN - 695501
19. MINI L.K. AGED 44 YEARS W/O.MANOJ KUMAR A.V, NAVAMI, PARUTHIVILA,
VENNIYOOR NELLIVILA P.O, THIRUVANANTHAPURAM DISTRICT , PIN - 695523
20. JIJI P. AJAY AGED 28 YEARS W/O.JINU B.S, BIJU VIHAR, PAYATTUVILA
P.O, THIRUVANANTHAPURAM DISTRICT , PIN - 695501
21. AJISH M * AJITH M. (CORRECTED) AGED 34 YEARS S/O.SATHYASELAN M.,
MANGALASERI HOUSE, ANIYALLUR P.O, MALAPPURAM DISTRICT * THE NAME OF
THE 21ST PETITIONER IS CORRECTED AS PER ORDER DATED 23.10.2024 IN
I.A.2/2024 , PIN - 676312
22. SINDU R. NAIR AGED 45 YEARS W/O.MADHUSOODHANAN PILLAI, MANIMANGALATH
HOUSE, NEDUMON P.O, EZHAMKULAM, PATHANAMTHITTA DISTRICT, PIN -
691556
23. MUKESH C.H AGED 32 YEARS S/O.NARAYANAN C.K, CHOPPALAM HOUSE, KOTTUR
P.O, MULIYAR, KASARAGOD DISTRICT, PIN - 671542
24. PARIYA K. AGED 37 YEARS /O.NARAYANAN, POYYAKANDAM HOUSE, PERDALA
P.O, KASARAGOD DISTRICT , PIN - 671551
25. REEJA M.V AGED 48 YEARS W/O.PRADEEP, PONNAMCHERY HOUSE, ANAPPUZHA
P.O, KODUNGALLUR, THRISSUR DISTRICT , PIN - 680667
26. FAISAL P. AGED 35 YEARS S/O.MUHAMMED, PARAKKAL HOUSE, KARUVANNA P.O,
MANANTHAVADY, WAYANAD DISTRICT , PIN - 670645
27. BINIMOL P.S AGED 40 YEARS W/O.SUMITH S., MUNDUKKATHARAMEL HOUSE,
ALAKKOD P.O, ARANGAM, KANNUR DISTRICT , PIN - 671571
28. PUSHPA A AGED 47 YEARS W/O.BALAGOPALAN NAIR P., KOLLARAMKODE HOUSE,
KUNDUMKUZHY P.O, CHENGALA (VIA), KASARAGOD DISTRICT-PIN- , PIN -
671541
29. JAINY JACOB C AGED 47 YEARS W/O.SHAJU THEERATHIL, THEERATHIL HOUSE,
MARATHAKKARA P.O, OLLUR, THRISSUR DISTRICT , PIN - 680306
30. RAGHI RAJAN AGED 44 YEARS W/O.PRAGEESHKUMAR, KODAPPULLI HOUSE,
THOZHILALI ROAD, ANTHIKKAD P.O, THRISSUR DISTRICT , PIN - 680643
31. FAISAL C.S. AGED 29 YEARS S/O.SAKEER HUSAIN, CHAMPALLIL HOUSE, BLOCK
NO.65, RAMAKKALMEDU, IDUKKI DISTRICT, PIN - 685552
32. REKHA M.G AGED 31 YEARS W/O.DILRAJ P.G, PANANGATT HOUSE,
PATHAZHAKKARD P.O, THRISSUR DISTRICT, PIN - 680668
33. MANOJ KUMAR M AGED 41 YEARS S/O.A.MADHAVAN NAIR, PERLADUKKAM HOUSE,
KOLATHUR P.O, KASARAGOD DISTRICT , PIN - 671541
34. SAVITHA R.NAIR, AGED 41 YEARS W/O.SANTHOSH E., PERLADUKKAM HOUSE,
KOLATHUR P.O, CHENGALA (VIA), KASARAGOD DISTRICT, PIN - 671541
35. UNAIS C.M AGED 35 YEARS S/O.MUHAMMED A.H, MEETHAL, BEDADKA P.O,
KASARAGOD DISTRICT, PIN - 671541
36. NISHA L.RAVI AGED 43 YEARS W/O.SUNIL KUMAR, NISHA BHAVAN, MATHRA
P.O, PUNALUR, KOLLAM DISTRICT, PIN - 691315
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT CO-
OPERATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695014
2. THE KERALA STATE CO-OPERATIVE BANK REPRESENTED BY ITS CHIEF
EXECUTIVE OFFICER, P.B NO.6515, CO-BANK TOWERS, PALAYAM,
THIRUVANATHAPURAM, PIN - 695033
3. THE KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY,
THULASI HILLS, PATTOM.P.O, THIRUVANANTHAPURAM, PIN - 695004
4. THE REGISTRAR OF CO-OPERATIVE SOCIETIES JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay of selection and appointment to the post of clerk/cashier
and office attendant in Kerala State Co-operative Bank in general quota as
well as employees quota, pending disposal of the Writ Petition(Civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this court's order dated
06.01.2025 and upon hearing the arguments of M/S.T.R.HARIKUMAR & ARJUN
RAGHAVAN, Advocates for the petitioners and of GOVERNMENT PLEADER for
respondents 1 (B/O), the court passed the following:
D. K. SINGH, J.
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W.P.(C) Nos. 21050, 19831, 30360 & 40191 of 2024
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Dated this the 21st day of January, 2025
ORDER
One week and no more time is granted to the learned counsel for the petitioners to file reply to the counter affidavit. It is made clear that no request for adjournment shall be considered on the next date of posting of this writ petition.
Post on 29.01.2025 Sd/-
D. K. SINGH JUDGE AP 21-01-2025 /True Copy/ Assistant Registrar