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NCT Delhi - Section

Section 43 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

43. Classes of labour.

- The labour to which a convict may be put shall be of three classes, namely, hard labour, medium labour and light labour. The hard labour class working in the jail factory shall be divided into three categories, namely, skilled labour, semi-killed labour and unskilled labour.