Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 694 in Punjab Jail Manual 694. Other form of labour. - Convicts may with advantage be employed -(a)on brick, tile and surkhi manufacture;(b)as coolies to assist free skilled workmen;(c)on earthwork of all kinds; and(d)breaking stone and brick-ballast.
