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[Cites 0, Cited by 0] [Section 230(1)] [Section 230] [Entire Act]

State of Telangana - Subsection

Section 230(1)(c) in Telangana Panchayat Raj Act, 2018

(c)any such error, human or mechanical or irregularity in procedure as is likely to vitiate the poll is committed at a polling station, the Returning Officer shall forthwith report the matter to the State Election Commission.