Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Madhya Pradesh - Subsection Section 44(d) in The M.P. Shops and Establishments Act, 1958 (d)[ if in any establishment a child, young person or woman is required or allowed to work in contravention of Section 24, 25-A or 25-B; or] [Substituted by M.P. Act No. 19 of 1967.]
