Allahabad High Court
Inder Prakash Srivastava @ Pitamber vs First Additional Sessions Judge, ... on 4 July, 2014
Author: B. Amit Sthalekar
Bench: B. Amit Sthalekar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- MISC. SINGLE No. - 1420 of 2007 Petitioner :- Inder Prakash Srivastava @ Pitamber Respondent :- First Additional Sessions Judge, Bahraich And 3 Others Counsel for Petitioner :- Surya Kant Singh Counsel for Respondent :- Govt.Advocate Hon'ble B. Amit Sthalekar,J.
This case has been listed under the Heading "Bunch Cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.
The writ petition is accordingly dismissed as infructuous.
Interim order, if any, stands vacated.
Order Date :- 4.7.2014 o.k.