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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(14) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(14)The charges for meals, other foodstuffs, beverages and any other item served in the canteen shall be based on no-profit no-loss basis and shall be conspicuously displayed in the canteen.