Delhi High Court - Orders
Dr Sushree Swarupa Tripaty vs Union Of India & Ors on 27 August, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13653/2021, CM APPL. 51722/2023
DR SUSHREE SWARUPA TRIPATY .....Petitioner
Through: Mr. Rakesh Tiku, Senior Advocate
with Mr. Shekhar Kumar, Mr.
Abhinav Chaudhary, Mr. Manu Arya,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Mr.
Abhinav Bhardwaj, Ms. Neha
Sharma, Advocates for UOI.
Mr. Bhuvnesh Satija, Mr. Udit
Sharma, Advocates for R-2 to 4 with
Mr. Ashok Bidlan, SSA, CSIR-NPL.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.08.2024
1. It is already 4:45 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 24th October, 2024.
SANJEEV NARULA, J AUGUST 27, 2024/AB This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/08/2024 at 21:17:02