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Punjab-Haryana High Court

New India Assurance Company Limited vs Mrs. Preeti Verma And Others on 22 November, 2010

Author: K. Kannan

Bench: K. Kannan

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                     FAO No.1008 of 2003 (O&M)
                                     Date of decision:22.11.2010


New India Assurance Company Limited                     ....Appellant


                               versus



Mrs. Preeti Verma and others                           ...Respondents


CORAM: HON'BLE MR. JUSTICE K. KANNAN
                     ----

Present:     Mr. L.M.Suri, Senior Advocate, with Mr. Neeraj Khanna,
             Advocate, for the appellant.

             None for the respondents.
                               ----

1.    Whether reporters of local papers may be allowed to see the
      judgment ?
2.    To be referred to the reporters or not ?
3.    Whether the judgment should be reported in the digest ?
                                ----

K.Kannan, J.(Oral)

For orders, see FAO No.1007 of 2003 of even date.

(K.KANNAN) JUDGE 22.11.2010 sanjeev