Punjab-Haryana High Court
New India Assurance Company Limited vs Mrs. Preeti Verma And Others on 22 November, 2010
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.1008 of 2003 (O&M)
Date of decision:22.11.2010
New India Assurance Company Limited ....Appellant
versus
Mrs. Preeti Verma and others ...Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
----
Present: Mr. L.M.Suri, Senior Advocate, with Mr. Neeraj Khanna,
Advocate, for the appellant.
None for the respondents.
----
1. Whether reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the reporters or not ?
3. Whether the judgment should be reported in the digest ?
----
K.Kannan, J.(Oral)
For orders, see FAO No.1007 of 2003 of even date.
(K.KANNAN) JUDGE 22.11.2010 sanjeev