Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 220(2)] [Section 220] [Entire Act]

State of Karnataka - Subsection

Section 220(2)(b) in Karnataka Municipal Corporations Act, 1976

(b)the connection of supply pipes for conveying to any premises a supply of water from corporation water works;