Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242] [Entire Act] Union of India - Subsection Section 242(a) in The Merchant Shipping Act, 1958 (a)the voyage which the ship is to make, and the intermediate ports (if any) at which she is to touch;
