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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(r) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(r)"Unani System of Medicine" or "Unani System" means the Unani System of medicine whether supplemented or not by such modern advances, as the Board may from time to time determine.