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Bengal Presidency - Section

Section 1043 in Police Regulations, Bengal , 1943

1043. Monetary allowances admissible to recipients of the Indian Police Medal and of the bar to the Medal.

- When awarded for gallantry the Indian Police Medal will carry a monetary allowance at half the rates sanctioned for the award of the King's Police and Fire Services Medal for gallantry and under the same conditions. The allowance is payable from the date on which the act of gallantry for which the medal is awarded is performed, provided that no allowance is drawn for any period earlier than 1st April, 1933. In the case of the posthumous award of the medal, or the bar, the allowance is admissible to widows of men granted the medal or the bar for acts of gallantry performed after 31st December, 1929.