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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Assam - Subsection

Section 123(2) in Goalpara Tenancy Act, 1929

(2)The word "proprietor" in Sections 120 and 121 in Clause (a) of sub-Section (1), and in sub-Section (4) of this section includes a permanent tenure-holder and a jotedar and in Clauses (b) and (c) of sub-Section (1) it includes a permanent tenure-holder.