Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Andhra Pradesh - Subsection Section 53(2)(b) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920 (b)all liabilities which are enforceable against the trust shall be enforceable only against the municipal council and