Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Maharashtra - Subsection Section 35(1A) in The Maharashtra Shops and Establishments Act, 1948 (1A)[* * * *] [Sub-section (1A) was deleted by Maharashtra 35 of 1986, Section 3(b).]
